Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(5)] [Section 97] [Entire Act] State of Chattisgarh - Subsection Section 97(5)(b) in The Chhattisgarh Motor Vehicles Rules, 1994 (b)that any part of his body, if he was in a sitting position, is not a height exceeding three metres from the surface upon which the vehicle rests.