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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)Until it is released, the clinical establishment shall preserve the corpse in an appropriate manner without showing any disregard for it and shall release and hand over it to the patient party forthwith subject to observation of all the legal formalities. The clinical establishment should also abide by the conditions laid in section 7 sub-section(3) (k).