Section 9(2)(e) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006

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State of Jammu-Kashmir - Subsection

Section 9(2)(e) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006

(e)limit the amount of annual incremental risk weighted guarantees to 75 percent of the TRR in the year preceding the current year or at 7.5 percent of GSDP of the year preceding the current year, whichever is lower.:

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State of Jammu-Kashmir - Subsection

Section 9(2)(e) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006