Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in Regulation on Quality of Service of Dial-Up and Leased Line Internet Access Service, 2001 (i)'Act' means the Telecom Regulatory Authority of India Act, 1997, as amended by, TRAI (Amendment) Act, 2000 and as amended from time to time.
