Supreme Court - Daily Orders
Vodafone Mobile Services Ltd. vs Union Of India on 19 August, 2014
f ITEM NO.5 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 2/2014 in Civil Appeal No(s). 1969/2014
VODAFONE MOBILE SERVICES LTD. & ORS. Appellant(s)
VERSUS
UNION OF INDIA Respondent(s)
(for early hearing and office report)
Date : 19/08/2014 This application was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. K.K. Venugopal, Sr. Adv.
Mr. Tarun Gulati, Adv.
Mr. Sparsh Bhargava, Adv.
Mr. Manjul Bajpai, Adv.
Mr. R. Chandrachud,Adv.
For Respondent(s) Mr. Shankar Divate, Adv. for
Mr. D. S. Mahra ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter for final hearing on 26.11.2014 along with Civil Appeal Nos. 2803 of 2014 and 5376 of 2014.
(PARDEEP KUMAR) (RENU DIWAN)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Pardeep Kumar
Date: 2014.08.20
08:36:04 IST
Reason: