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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(v) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

(v)the Secretary in-charge to the welfare and development of the Scheduled Castes and the Scheduled Tribes shall be Convener.