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Odisha State Road Transport ... vs Arss Bus Terminal Private Limited on 10 June, 2020

Bench: Navin Sinha, B.R. Gavai

      ITEM NO.14                             Virtual Court 4                SECTION XI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10086/2020

      (Arising out of impugned final judgment and order dated 15-11-2019
      in ARBP No. 53/2016 passed by the High Court Of Orissa At Cuttack)

      ODISHA STATE ROAD TRANSPORT CORPORATION                            Petitioner(s)

                                                     VERSUS

      ARSS BUS TERMINAL PRIVATE LIMITED                                  Respondent(s)

      (FOR ADMISSION and I.R. and IA No.51276/2020-CONDONATION OF DELAY
      IN FILING and IA No.51277/2020-EXEMPTION FROM FILING C/C OF THE
      IMPUGNED JUDGMENT and IA No.51278/2020-CONDONATION OF DELAY IN
      REFILING / CURING THE DEFECTS)

      Date : 10-06-2020 This petition was called on for hearing today.

      CORAM :
                             HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MR. JUSTICE B.R. GAVAI

      For Petitioner(s)                Mr. Ravi Prakash Mehrotra, AOR
                                       Mr. Ankit Agarwal, Adv.

      For Respondent(s)                Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                       Mr.   Naresh Thacker, Adv.
                                       Mr.   Mahfooz Ahsan Nazki, AOR
                                       Mr.   Amit Bhandari, Adv.
                                       Mr.   Avinash Tripathi, Adv.
                                       Ms.   Mihika Jalan, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

However, it shall be open for the petitioner to raise all objections before the Arbitrator(s).

Pending application stands disposed of.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER