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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(4)(ii) in Rajasthan Minor Mineral Concession Rules, 2017

(ii)a scanned copy of an affidavit stating details regarding mineral concession or contract held in the name of the applicant or his family members;