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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in Inland Vessels (Prevention and Control of Pollution and Protection of Inland Water) Rules, 2016

(e)"inland port" means a port located on Inland Waterway with the requisite facilities for safe berthing of vessels, loading and unloading arrangement of cargo, storage of cargo on land and provide water supply and fuel;