Section 10(1)(i) in The M.P. Registration of Births and Death Rules, 1999

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State of Madhya Pradesh - Subsection

Section 10(1)(i) in The M.P. Registration of Births and Death Rules, 1999

(i)In case where the registration had been made prior to the date of commencement of the Registration of Births and Deaths (Amendment) Rules, 1986 from such date, or

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State of Madhya Pradesh - Subsection

Section 10(1)(i) in The M.P. Registration of Births and Death Rules, 1999