Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 414 in Punjab Jail Manual, 1996 414. Disposal of property on transfer of a prisoner. - On the transfer of a prisoner from one jail to another, all his money and other property shall be sent to the jail to which he is transferred.
