Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22L] [Entire Act] State of Rajasthan - Subsection Section 22L(b) in The Rajasthan Agricultural Produce Markets Act, 1961 (b)Administration of the properties of the Board including the maintenance and regulation of rest houses, staff quarters and other buildings and assets of the Board;
