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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(10) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(10)Subject to such control and restrictions as may be prescribed, the Governing body may constitute such Committees, as it thinks fit, for exercising any power or discharging any function under this Act.