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State of Tamilnadu - Section

Section 162 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

162.

A grant of Rs. 6 per annum may be given for every cadet in the school who is certified by the Commanding Officer of the Corps as efficient, and at the rate of Rs. 8 for every cadet similarly certified as extra-efficient, provided that no cadet shall be eligible for the grant if he is below the age of 14 or over the age of 18 years and if he has not been on the rolls of the school and of the Cadet Corps for a period of not less than six months during the year for which the grant is paid. Application for the grant shall be made in the prescribed Form (Appendix 42) and submitted in April for the previous official year.