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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(3) in The Delhi Electricity Reform Act, 2000

(3)The applicant, who has made the application for grant of license shall, within 7 days after making such application, publish a notice of his application, with such particulars and in such manner, as may be decided by the Commission.