Section 48 in Pacific Medical University, Udaipur Act, 2014
48. Repeal and savings.
(1)The Pacific Medical University, Udaipur Ordinance, 2013 (Ordinance No. 28 of 2013) is hereby repealed.(2)Notwithstanding such repeal, all things done, actions taken or orders made under the said Ordinance shall be deemed to have been done, taken or made under this Act.
