Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(8) in Environment (Protection) Rules, 1986

(8)[ Use of coal by Thermal Power Plants, without stipulations as regards ash content of distance, shall be permitted subject to following conditions: