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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3) in Andhra Pradesh Societies Registration Act, 2001

(3)It shall come into force on such date [as the Government may, by notification, in the Andhra Pradesh Gazette, appoint] [10 December, 2001, vide G.O.Ms. No. 742, Revenue (R and M), Dated 10.12.2001. ].