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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(2)(a) in The Juvenile Justice (Punjab) Rules, 1987

(a)the Superintendent shall immediately send the guards in search of the juvenile at places like railway stations, bus stand, the juvenile's home and other places where the juvenile is likely to go;