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State of Assam - Section

Section 3 in The Assam Criminal Law (Amendment) Act, 1970

3. Amendment of Rule 10.

- In Rule 10 of the said rules, for the words "Sub-divisional Officer or an Assistant to the Deputy Commissioner as may be specifically authorised by the Sub- divisional Officer in this behalf or Deputy Commissioner" occurring at the end, the words, "Deputy Commissioner or an Assistant to the Deputy Commissioner as may be specifically authorised" shall be substituted.