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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(4) in The Central Motor Vehicles Rules, 1989

(4)[ Every heavy passenger motor vehicle manufactured after expiry of six months from the date of commencement of the Central Motor Vehicles (Amendment) Rules, 2000(including the date of such commencement), shall be fitted with power steering gears.] [Inserted by GSR 65(E), dated 25.1.2000 (w.e.f. 25.1.2000).]