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[Cites 0, Cited by 0] [Section 78(12)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(12)(k) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(k)Photos of the child being taken at the time of admission and the recent photo of the child with a declaration that both photos relate to the same child,