Section 5(2)(b) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

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State of Gujarat - Subsection

Section 5(2)(b) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(b)a University situated outside the Gujarat State provided that the candidate shall have passed the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern) or its equivalent examination from,-

(i)the Gujarat Board; or

(ii)the Central Board of Secondary Education:

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State of Gujarat - Subsection

Section 5(2)(b) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013