Section 66F(4)(O) in Finance Act, 2012

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Union of India - Subsection

Section 66F(4)(O) in Finance Act, 2012

(O)in section 86, -

(i)in sub-section (1), after the Words "against such order", the words "within three months of the date of receipt of the order" shall be inserted;

(ii)for sub-section (3), the following sub-section shall be substituted, namely: -