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State of Uttar Pradesh - Section

Section 17 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

17. Control of Ghals at Dhamog, Biyas and at the boom.

- From Dhamog on the Tons and Biyas shop on the Yamuna Ghals will be floated down to Dakpathar under the directions of the Range Officer, River Range who must be given eight days' notice of the purpose. The Range Officer has been empowered to detain a Ghal, employ additional labour on behalf of the permit-holder to expedite its clearance and take such action as he deems fit to regulate floating operations.