Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 62 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual 62. Management and control of land, etc. by the Bhumi Prabandhak Samiti. [Section 122-A (1), U.P.Z.A. & L.R. Act]. - Bhumi Prabandhak Samiti will keep pathways in good repair and will take action to remove encroachment, if any, thereon.Ferries
