Kerala High Court
Baselious Thomas-I vs St.George Jacobite Syrian Orthodox ... on 27 March, 2017
Author: Alexander Thomas
Bench: Alexander Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
FRIDAY, THE 23RD DAY OF FEBRUARY 2018 / 4TH PHALGUNA, 1939
OP(C).No. 548 of 2018
OS.NO.177/2013 OF SUB COURT,KATTAPPANA
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PETITIONER(S)/DEFENDANTS 5 AND 7:
1 BASELIOUS THOMAS-I,
CATHOLICOSE AND METROPOLITAN TRUSTEE,
PATRIARCH IGNATIUS ZAKKA-I,
IWAS CENTRE (PATRIARCH CENTRE), PUTHENCRUZE,
ERNAKULAM, ERNAKULAM DISTRICT, PIN-682 308.
2 ZACHARIAS MOR PHILOXINOS,
METROPOLITAN, MOR GREGORIAN CENTRE,
THOOTHOOTI, THIRUVANCHOOR P.O., KOTTAYAM-686 019.
BY ADVS.SRI.K.J.KURIACHAN
SRI.SUNIL JACOB
RESPONDENT(S)/PLAINTIFFS 1 TO 5 AND DEFENDANTS 1 TO 4,6 AND 8:
1. ST.GEORGE JACOBITE SYRIAN ORTHODOX CHURCH,
KATHIPARATHADAM, CHELACHUVADU, IDUKKI,
REPRESENTED BY ITS TRUSTEE, TOJAN VARGHESE,
S/O.LATE VARGHESE, AGED 31, ERACHERIL HOUSE,
KANJIKKUZHY KARA AND VILLAGE, IDUKKI DISTRICT,
PIN-685 606.
2. FR.GEEVARGHESE,
AGED 38, S/O.VARGHESE, KALARIKUNNEL HOUSE,
VICAR, ST.GEORGE JACOBITE SYRIAN ORTHODOX CHURCH,
KATHIPARATHADAM, CHELACHUVADU, IDUKKI, PIN-685 606.
3. SHAJI ELIAS,
S/O.ELIAS, AGED 45, NIRAVATH HOUSE,
CHELACHUVADU P.O., CHURULI, KANJIKKUZHY VILLAGE,
IDUKKI DISTRICT, PIN-685 606.
4. SAJI VARGHESE,
S/O.VARGHESE, AGED 38, KANJIRAKKATTU HOUSE,
CHELACHUVADU P.O., KANJIKKUZHY VILLAGE,
IDUKKI DISTRICT, PIN-685 606.
2/-
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OP(C).No. 548 of 2018
5. ELDHOSE,
S/O.ULAHANNAN, AGED 52, VETTUCHIRAYIL HOUSE,
CHELACHUVADU P.O., CHURULI, KANJIKKUZHY VILLAGE,
IDUKKI DISTRICT, PIN-685 606.
6. FR.GEEVARGHESE,
VALLIKATTIL, AGED 33, VADAKODU VILLAGE,
KOLENCHERY P.O., ERNAKULAM DISTRICT, PIN-685 606.
7. VARKEY KUNJU,
S/O.VARKEY, AGED 55, KIZHAKKEDATH,
CHELACHUVADU P.O., KANJIKKUZHY VILLAGE,
IDUKKI DISTRICT, PIN-685 606.
8. GEORGE KARIMPANACKAL,
S/O.PAULOSE, AGED ABOUT 45, KEERITHODU P.O.,
KANJIKKUZHY VILLAGE, IDUKKI DISTRICT, PIN-685 606.
9. CHARLES JACOB,
S/O.JACOB, AGED ABOUT 43,(H), KEERITHODU P.O.,PUNNAYAR,
KANJIKKUZHY VILLAGE, IDUKKI DISTRICT, PIN-685 606.
10. DR.THOMAS MAR ATHANASIOS METROPOLITAN,
BISHOP'S HOUSE, MOOVATTUPUZHA, ERNAKULAM DISTRICT.
11. FR.KOCHUPARAMBIL GEEVARGHESE,
RAMBAN, AGED 40 YEARS, WRONGLY DESCRIBED AS VICAR ST.GEORGE,
ORTHODOX SYRIAN CHURCH, KATHIPARATHADAM,
KANJIKUZHY VILLAGE, IDUKKI TALUK,
IDUKKI DISTRICT, PIN-685 606.
BY ADVS.SRI SINU G. NATH
SRI.P.MARTIN JOSE
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION
ON 23-02-2018, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
sts
2/3/2018
OP(C).No. 548 of 2018 (O)
APPENDIX
PETITIONER(S)' EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S.NO.177/2013 ON THE
FILE OF SUB COURT, KATTAPPANA.
EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY
DEFENDANTS 1 TO 4 AND 6 IN O.S.NO.177/2013.
EXHIBIT P3 TRUE COPY OF THE WRITTEN STATEMENT FILED BY
THE DEFENDANTS 5 AND 7 IN O.S.NO.177/2013.
EXHIBIT P4 TRUE COPY OF I.A.NO.324/17 IN O.S.NO.177/2013.
EXHIBIT P5 TRUE COPY OF PATTA NO.LA.1/81 ISSUED IN THE NAME
OF H.H.BASELIOUS PAULOSE-II, CATHOLICOSE.
EXHIBIT P6 TRUE COPY OF THANDAPPER ACCOUNT ISSUED IN THE
NAME OF H.H.BASELIOUS PAULOSE-II, CATHOLICOSE.
EXHIBIT P7 TRUE COPY OF OBJECTION DATED 27.3.2017 FILED BY
THE 8TH DEFENDANT IN I.A.NO.324/2017 IN
O.S.NO.177/2013.
EXHIBIT P8 TRUE COPY OF I.A.NO.330/2017 IN O.S.NO.177/2013.
EXHIBIT P9 TRUE COPY OF ORDER DATED 29.3.2017 PASSED IN
EXHIBIT P4 APPLICATION.
EXHIBIT P10 TRUE COPY OF THE ORDER DATED 5.1.2018 PASSED IN
O.P.(C) NO.1325/2017.
RESPONDENT'S EXHIBITS: NIL
/TRUE COPY/
P.A.TO JUDGE
sts
2/3/2018
ALEXANDER THOMAS, J.
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O.P(C).No.548 Of 2018
--------------------------------- Dated this the 23rd day of February, 2018.
JU DGMENT The main prayer in this Original Petition (Civil) filed under the enabling provisions in Article 227 of the Constitution of India is as follows:
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