Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Syam Nath. S vs Union Of India on 25 November, 2020

Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah

     ITEM NO.8                    Court 4 (Video Conferencing)               SECTION XI-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   13925/2020

     (Arising out of impugned final judgment and order dated 22-07-2020
     in OPCAT No. 175/2019 passed by the High Court Of Kerala At
     Ernakulam)

     SYAM NATH. S                                                          Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ORS.                                                 Respondent(s)
     (FOR I.R. )

     Date : 25-11-2020                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                       HON'BLE MR. JUSTICE R. SUBHASH REDDY
                                       HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                 Mr.   A. Karthik, AOR
                                       Mr.   C. Unnikrishnan, Adv.
                                       Ms.   Anushka Pardikar, Adv.
                                       Mr.   Yudhvir Dalal, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                  O R D E R

The special leave petition is dismissed.

Pending application, if any, stands disposed of.

(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2020.11.25 16:38:42 IST Reason: