Supreme Court - Daily Orders
Syam Nath. S vs Union Of India on 25 November, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.8 Court 4 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13925/2020
(Arising out of impugned final judgment and order dated 22-07-2020
in OPCAT No. 175/2019 passed by the High Court Of Kerala At
Ernakulam)
SYAM NATH. S Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR I.R. )
Date : 25-11-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. A. Karthik, AOR
Mr. C. Unnikrishnan, Adv.
Ms. Anushka Pardikar, Adv.
Mr. Yudhvir Dalal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
Pending application, if any, stands disposed of.
(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2020.11.25 16:38:42 IST Reason: