Gujarat High Court
Honest Industrial Sentinels vs Official Liquidator Of R K Taneja ... on 15 October, 2018
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/COMA/70/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/COMPANY APPLICATION NO. 70 of 2018
In COMPANY APPLICATION NO. 303 of 2013
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HONEST INDUSTRIAL SENTINELS
Versus
OFFICIAL LIQUIDATOR OF R K TANEJA FASHION FABRICS PVT.
LTD
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Appearance:
MRS VD NANAVATI(1206) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2,3
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 15/10/2018
ORAL ORDER
Notice returnable on 03.12.2018.
(R.M.CHHAYA, J) BIJOY B. PILLAI Page 1 of 1