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State of Tamilnadu - Section

Section 13 in The Anna University Act, 1978

13. Deans and [Directors] [Substituted for 'Chairmen' by Act No. 24 of 2010, dated 11.6.2010.].

- Every Dean and every [Director] [Substituted for 'Chairman of a Faculty' by Act No. 24 of 2010, dated 11.6.2010.] shall be appointed in such manner and shall exercise such powers and perform such duties as may be prescribed by the statutes.