Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 57] [Section 11(2)] [Section 11] [Entire Act] Union of India - Subsection Section 11(2)(c) in The Consumer Protection Act, 1986 (c)the cause of action, wholly or in part, arises.