Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 193] [Entire Act] Union of India - Subsection Section 193(ib) in The Income Tax Act, 1961 (ib)[ any interest payable on National Development Bonds; or] [ Inserted by Act 19 of 1978, Section 20 (w.r.e.f. 1.4.1978).]
