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[Entire Act]
Union of India - Section
Section 10 in The Customs Baggage Declaration Regulations, 2013
10. Are you bringing the following items into India? (please tick Yes or No)
| (i) | Prohibited Articles | Yes/No |
| (ii) | Gold Jewellery (over Free Allowance) | Yes/No |
| (iii) | Gold Bullion | Yes/No |
| (iv) | Meat and meat products/dairy products/fish/poultry products | Yes/No |
| (v) | Seeds/plants/seeds/fruits/flowers/other planting material | Yes/No |
| (vi) | Satellite phone | Yes/No |
| (vii) | Indian currency exceeding Rs. 7,500/- | Yes/No |
| (viii) | Foreign currency notes exceed US $ 9,000 or equivalent | Yes/No |
| (ix) | Aggregate value of foreign exchange including currencyexceeds US $ 10,000 or equivalent. | Yes/No |
| (x) [ [Inserted by Notification No. G.S.R. 639(E), dated 18.8.2015 (w.e.f. 29.8.2013).] | Flat Panel (LCD/ LED/ Plasma) Television. [Inserted by Notification No. G.S.R. 639(E), dated 18.8.2015 (w.e.f. 29.8.2013).] | Yes/No] [Inserted by Notification No. G.S.R. 639(E), dated 18.8.2015 (w.e.f. 29.8.2013).] |