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Union of India - Section

Section 10 in The Customs Baggage Declaration Regulations, 2013

10. Are you bringing the following items into India? (please tick Yes or No)

(i) Prohibited Articles Yes/No
(ii) Gold Jewellery (over Free Allowance) Yes/No
(iii) Gold Bullion Yes/No
(iv) Meat and meat products/dairy products/fish/poultry products Yes/No
(v) Seeds/plants/seeds/fruits/flowers/other planting material Yes/No
(vi) Satellite phone Yes/No
(vii) Indian currency exceeding Rs. 7,500/- Yes/No
(viii) Foreign currency notes exceed US $ 9,000 or equivalent Yes/No
(ix) Aggregate value of foreign exchange including currencyexceeds US $ 10,000 or equivalent. Yes/No
(x) [ [Inserted by Notification No. G.S.R. 639(E), dated 18.8.2015 (w.e.f. 29.8.2013).] Flat Panel (LCD/ LED/ Plasma) Television. [Inserted by Notification No. G.S.R. 639(E), dated 18.8.2015 (w.e.f. 29.8.2013).] Yes/No] [Inserted by Notification No. G.S.R. 639(E), dated 18.8.2015 (w.e.f. 29.8.2013).]
Please report to Customs Officer at the Red Channel counter in case answer to any of the above question is `Yes'Signature of Passenger............................................