Rajasthan High Court - Jodhpur
Govind Sahai Bairwa vs State Of Rajasthan on 18 October, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 7822/2019
Govind Sahai Bairwa
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. R.S. Bhati
For Respondent(s) : Mr. Kailash Choudhary for
Mr. Manish Vyas, AAG
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 18/10/2019 Learned counsel for the petitioner submits that the issue raised in the present writ petition is squarely covered by judgment of this Court at Jaipur Bench in Pawan Kumar Yadav v. State of Rajasthan & Ors. : S.B.C.W.P. No. 5025/2007, decided on 21.08.2019.
Learned counsel for the respondents prays for time to file reply. Time prayed for is allowed.
List on 11.11.2019.
(ARUN BHANSALI),J 167-AK Chouhan/-
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