Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 158] [Entire Act] State of Maharashtra - Subsection Section 158(2) in The Maharashtra Village Panchayats Act, 1959 (2)The members of the interim Panchayat shall hold office until the day immediately preceding the day of the first meeting of the new Panchayat',
