Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Odisha - Section Section 18 in Orissa Education Act, 1969 18. Resignation of Membership. - Any non-official, member of the Advisory. Council or of the Board may resign, his office as such member by writing under his hand addressed to the Chairman.
