Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(5) in The Orissa Forest Produce (Control of Trade) Act, 1981 (5)The Committee shall tender its advice to State Government within such period as the State Government may, for each Committee, specify in this behalf.
