Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(a) in Agreement Between the Government of the Republic of India and the Government of Australia Concerning Transfer of Sentenced Persons (a)"judgement" means a decision or order of a court or tribunal imposing a sentence;
