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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(6) in The Tamil Nadu Catering Establishments Rules, 1959

(6)[ If the employer or his representative fails to appear on the specified date, the appellate authority may proceed to hear and determine the appeal ex-parte.] [Inserted by S.R.O. No. A-506 of 1963, dated the 1st May, 1963.]