Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 358] [Entire Act] State of Jharkhand - Subsection Section 358(f) in Bihar Education Code, 1961 (f)An annual report on the school must be prepared by the Secretary and in the case of schools under the control of the Distinct Education Officer, must be submitted to that officer.