Madhya Pradesh High Court
Mr. Carnet Elias Fernandes vs Swuperintendent Of Police on 29 August, 2017
WP-11671-2015
(MR. CARNET ELIAS FERNANDES Vs SWUPERINTENDENT OF POLICE)
29-08-2017
Shri Vivek Baderiya, learned counsel for the petitioner submits that the matter will be argued by the counsel who comes out of the State.
List the matter on 08.09.2017. It is made clear that no further adjournment shall be granted on the next date of hearing.
(SUBODH ABHYANKAR) JUDGE sjk