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Bombay High Court

Subhash S/O Shriram Ghate vs The Dist. Cooperative Election ... on 7 June, 2022

Author: Manish Pitale

Bench: Manish Pitale

                                                                    1/1                 914-WP 2996.2022

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH : NAGPUR

                              WRIT PETITION NO. 2996 OF 2022
                                   Subhash s/o Shriram Ghate
                                                vs.
             The District Cooperative Election Officer-cum-District Deputy Registrar of
                             Cooperative Society, Nagpur and another
            ----------------------------------------------------------------------------------------------

Office notes, Office Memoranda of Coram, appearances, Court's orders Court's or Judge's Orders. or directions and Registrar's orders.

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Mr. P. B. Patil, Advocate for petitioner. Ms. Sangeeta Jachak, AGP for respondent No.1. Mr. S. S. Ghate, Advocate for respondent No.2.

                                                         CORAM        :    MANISH PITALE J.
                                                         DATE         :    07/06/2022


Heard learned counsel appearing for petitioner.

2. Issue notice, returnable on 24thJune,2022.

3. Ms.Sangeeta Jachak, learned AGP waives notice on behalf of respondent No.1 and Mr.S.S.Ghate, learned Advocate waives notice on behalf of respondent No.2.

JUDGE Signed By:RAVIKANT CHANDRAKANT KOLHE Private Secretary Signing Date:07.06.2022 18:46 KOLHE