Bombay High Court
Subhash S/O Shriram Ghate vs The Dist. Cooperative Election ... on 7 June, 2022
Author: Manish Pitale
Bench: Manish Pitale
1/1 914-WP 2996.2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 2996 OF 2022
Subhash s/o Shriram Ghate
vs.
The District Cooperative Election Officer-cum-District Deputy Registrar of
Cooperative Society, Nagpur and another
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Office notes, Office Memoranda of Coram, appearances, Court's orders Court's or Judge's Orders. or directions and Registrar's orders.
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Mr. P. B. Patil, Advocate for petitioner. Ms. Sangeeta Jachak, AGP for respondent No.1. Mr. S. S. Ghate, Advocate for respondent No.2.
CORAM : MANISH PITALE J.
DATE : 07/06/2022
Heard learned counsel appearing for petitioner.
2. Issue notice, returnable on 24thJune,2022.
3. Ms.Sangeeta Jachak, learned AGP waives notice on behalf of respondent No.1 and Mr.S.S.Ghate, learned Advocate waives notice on behalf of respondent No.2.
JUDGE Signed By:RAVIKANT CHANDRAKANT KOLHE Private Secretary Signing Date:07.06.2022 18:46 KOLHE