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State of Rajasthan - Section
Section 15 in Agriculture University, Kota Act, 2013
15. Research Council.
- There shall be a Research Council consisting of the following, namely:-| (i) | the Vice-Chancellor | Ex-officioChairman; |
| (ii) | the Directors of Agriculture/ Horticulture/Fisheries Department of the Government and Chief Conservator ofForests, Rajasthan (depending upon research mandate andprogrammes of the University) | Member; |
| (iii) | all Directors of the University | Member; |
| (iv) | all Deans of the Faculties | Member; |
| (v) | all Zonal Directors of Research and Extension | Member; |
| (vi) | all University Heads of departments | Member; |
| (vii) | two scientists of eminence from outside of theUniversity to be nominated for particular meeting by theVice-Chancellor for their specialized knowledge of subjects onthe agenda of meetings | Member; |
| (viii) | the Research Council may co-opt as members notmore than four persons for such period and in such manner as maybe prescribed as to secure adequate representation of differentsectors of agriculture and allied fields | Member; |
| (ix) | the Director, Research | Secretary. |