Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] Daman and Diu - Subsection Section 35(2)(b) in The Goa, Daman and Diu Prevention of Begging Act, 1972 (b)the manner of keeping persons arrested under sub-section (3) of section 4 or sub-section (4) of section 9;