Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 951] [Entire Act] State of Jharkhand - Subsection Section 951(12) in Bihar Education Code, 1961 (12)In E.S. Table VIB figures are required subject-wise and not institution wise as in E.S. Table IV. Details of students in professional classes attached to institutions for general education should be shown in this table and not in Table VIA.
