Rajasthan High Court - Jodhpur
Satya Narayan Shiv Kumar vs Rajasthan State Pollution Control ... on 20 March, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 14698/2022
Satya Narayan Shiv Kumar
----Petitioner
Versus
Rajasthan State Pollution Control Board
----Respondent
For Petitioner(s) : ---
For Respondent(s) : ----
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 20/03/2023 The lawyers are abstaining from the work due to strike.
Issue notice. Rule is made returnable within eight weeks.
However, no case for grant of stay is made out.
The stay application is accordingly dismissed.
(DR.PUSHPENDRA SINGH BHATI), J. 38-Sudheer/-
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