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State of Jharkhand - Section

Section 20 in Indian Administrative Service (Departmental Examination) Rules, 1962

20. Repeal and Savings.

- The rules shall supersede any rules or orders corresponding to them and in force immediately before the commencement of these rules, in so far as such rules or orders are inconsistent with the rules:Provided that any order made or action taken under the rules or orders so superseded shall be deemed to have been made or taken under the appropriate provisions of these rules.Appendix I(See Rule 10)Syllabus for the Departmental Examination.Section A - Law