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[Cites 0, Cited by 5] [Section 28(2)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(2)(a) in Kerala Cooperative Societies Act, 1969

(a)if he is member of the committee of [more than one society of the same type; or] [Substituted 'another society of the same type; or' by Kerala Act No. 7 of 2010.]