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[Cites 0, Cited by 0] [Section 12D(4)] [Section 12D] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12D(4)(iii) in Himachal Pradesh University Act, 1970

(iii)the rate of dearness allowance shall be based on the increased or, as the case may be, the decreased amount of subsistence allowance admissible under clause (i) and (ii).