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Union of India - Section

Section 41 in The Indian Easements Act, 1882

41. Extinction on termination of necessity

.An easement of necessity is extinguished when the necessity comes to an end.IllustrationAgrants B a field inaccessible except by passing over As adjoining land. B, afterwards purchases a part of that land over which he can pass to his field. The right of way over As land which B had acquired is extinguished.